Supreme Court - Daily Orders
Babu Sahebagouda Rudragoudar vs The State Of Karnataka on 10 May, 2023
Bench: B.R. Gavai, Sanjay Karol
ITEM NO.104 COURT NO.6 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 985/2010
BABU SAHEBAGOUDA RUDRAGOUDAR & ORS. Appellant(s)
VERSUS
THE STATE OF KARNATAKA Respondent(s)
Date : 10-05-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SANJAY KAROL
For Appellant(s) Mr. Basavaprabhu S. Patil, Sr. Adv.
Mr. Anirudh Sanganeria, AOR
Mr. Geet Ahuja, Adv.
Mr. Samarth Kashyap, Adv.
For Respondent(s) Mr. V. N. Raghupathy, AOR
Mr. Manendra Pal Gupta, Adv.
Mr. Varun Varma, Adv.
Mrs. Ansha Varma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter tomorrow i.e. 11.05.2023.
(MAHABIR SINGH) (ANJU KAPOOR)
ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Jayant Kumar Arora
Date: 2023.05.10
18:50:44 IST
Reason: