Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Punjab - Subsection

Section 42(2) in Punjab Water Supply and Sewerage Board Act, 1976

(2)The Government shall as soon as may be, cause the report submitted by the Board to be laid before the House of the State Legislature.