Patna High Court - Orders
Satyendra Kumar vs Cbi/Acb/Patna Through Superintendent ... on 8 January, 2026
Author: Jitendra Kumar
Bench: Jitendra Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Writ Jurisdiction Case No.650 of 2019
Arising Out of PS. Case No.-12 Year-2011 Thana- C.B.I CASE District- Patna
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Mithilesh Prasad Mishra Son of Late Chhotelal Mishra, Resident of Mohalla-
Babatpur, P.S-Babatpur, District-Varanasi (U.P).
... ... Petitioner/s
Versus
CBI/ACB/PATNA THROUGH SUPERINTENDENT OF POLICE,
CBI/ACB/ PATNA
... ... Respondent/s
======================================================
with
Criminal Writ Jurisdiction Case No. 167 of 2019
Arising Out of PS. Case No.-23 Year-2011 Thana- C.B.I CASE District- Patna
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Satyendra Kumar Late Bengali Prasad Vill-Bhadwa,P.O-Etasang,thana-
Rahue,Distt.-Nalanda,State-Bihar,Pin-803119
... ... Petitioner/s
Versus
CBI/ACB/PATNA THROUGH SUPERINTENDENT OF POLICE,
CBI/ACB/ PATNA
... ... Respondent/s
======================================================
with
Criminal Writ Jurisdiction Case No. 240 of 2019
Arising Out of PS. Case No.-12 Year-2011 Thana- C.B.I CASE District- Patna
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Sompal Singh Saini S/o Late Prasada Singh resident of 95D, DDA MIG Flats,
Shivam Enclave, Sahadra, Delhi-32, P.S.- vivek Vihar,
... ... Petitioner/s
Versus
CBI/ACM/PATNA THROUGH SUPERINTENDENT OF POLICE,
CBI/ACB/PATNA
... ... Respondent/s
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Appearance :
(In Criminal Writ Jurisdiction Case No. 650 of 2019)
For the Petitioner/s : Mr. Apurv Harsh, Advocate
Mr. Manu Tripurari, Advocate
Mr. Raghu Raj Pratap, Advocate
Ms. Jaya Singh, Advocate
Mr. Pranshu Prakash, Advocate
Mr. Hritik Anand, Advocate
Patna High Court CR. WJC No.650 of 2019(9) dt.08-01-2026
2/2
For the CBI (UOI) : Mr. Awadesh Kumar Pandey, Sr. C.G.C.
Mr. Arvind Kumar, CGC
Mr. Lokesh, Advocate
(In Criminal Writ Jurisdiction Case No. 167 of 2019)
For the Petitioner/s : Mr. Apurv Harsh, Advocate
Mr. Manu Tripurari, Advocate
Mr. Raghu Raj Pratap, Advocate
Ms. Jaya Singh, Advocate
Mr. Pranshu Prakash, Advocate
Mr. Hritik Anand, Advocate
For the CBI (UOI) : Mr. Awadesh Kumar Pandey, Sr. C.G.C.
Mr. Ram Tujabh Singh, CGC
Mr. Lokesh, Advocate
For CPWD : Mr. R.K. Sharma, CGC
(In Criminal Writ Jurisdiction Case No. 240 of 2019)
For the Petitioner/s : Mr. Ram Naresh Ray, Advocate
For the CPWD : Mr. Satyendra Kumar Jha, CGC
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CORAM: HONOURABLE MR. JUSTICE JITENDRA KUMAR
ORAL ORDER
9 08-01-2026Part argument heard on behalf of the petitioners.
2. Put up this matter for rest argument on 13.01.2026.
(Jitendra Kumar, J) shoaib/-
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