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State of Goa - Section

Section 8 in The Goa Sewerage System and Sanitation Services Management Rules, 2010

8. Inspection Charges.

- In case any party is affected by any act or omission by the consumer availing the services under the Act or these rules, he shall approach to the Executive Engineer for inspection of the sewerage system of the building of said consumer, on payment of Rs. 500/- (Rupees five hundred) for domestic category and Rs. 1000/- (Rupees one thousand) for other categories. These charges are not refundable.