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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Punjab - Subsection

Section 44(1)(a) in Panjab District Boards Act, 1883

(a)enter on and inspect, or cause to be entered on and inspected, any immoveable property within the limits of the division or district respectively occupied by any local board, district board or joint committee, or any work in progress within those limits under the direction of any such board or committee;