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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Odisha - Subsection

Section 36(4) in The Orissa Veterinary Council Rules, 1997

(4)He shall see that the office staff attend punctually and generally fulfil all such duties as may be required of him by the State Council for the purposes of the Act and rules made thereunder. He shall attend and take note of the proceedings of meetings of the State Council, the Executive Committee and other Committees.