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[Cites 0, Cited by 0] [Section 123(9)] [Section 123] [Entire Act]

State of Gujarat - Subsection

Section 123(9)(a) in The Gujarat Panchayats Act, 1993

(a)The term of each of the committees other than the Executive Committee and the Social Justice Committees shall be for such period not exceeding one year as may be determined by the panchayat.