Supreme Court - Daily Orders
The M.P. Public Service Commission vs Deepak Singhal on 4 September, 2023
Bench: Abhay S. Oka, Pankaj Mithal
ITEM NO.50 COURT NO.7 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19670/2017
(Arising out of impugned final judgment and order dated 01-05-2017
in WA No. 211/2017 passed by the High Court of M.P, Bench at
Indore)
THE M.P. PUBLIC SERVICE COMMISSION Petitioner(s)
VERSUS
DEEPAK SINGHAL & ANR. Respondent(s)
WITH SLP(C) No. 19688-19689/2017
SLP(C) No. 31244-31245/2017
(IA No. 127822/2018 - INTERVENTION APPLICATION)
Date : 04-09-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s) Mr. Atmaram N. S. Nadkarni, Sr. Adv.
Dr. Harsh Pathak, Adv.
Ms. Shaveta Mahajan, AOR
Mr. Mohit Choubey, Adv.
Mr. Santosh Salvador, Adv.
Mr. Gaurav, AOR
Mr. Adarsh Tripathi,Adv.
Mr. Ajitesh Garg, Adv.
Mr. Vikram Singh Baid, Adv.
For Respondent(s)
Mr. Shuchi Singh, AOR
Mr. Sanjay Kumar Dubey, AOR
Ms. Shuchi Singh, Adv.
Mr. Krishna Kant Dubey, Adv.
Mr. Vivek Kumar Pandey, Adv.
Mr. Rakesh Kumar Tewari, Adv.
Mr. Ujjwal Kumar Dubey, Adv.
Signature Not Verified
Mr. Jainendra Kumar, Adv.
Digitally signed by
Anita Malhotra
Date: 2023.09.05
Mr. Aman Kumar, Adv.
17:47:21 IST
Reason: Mr. Ashish Kumar Chaurasiya, Adv.
1
Ms. Mrinal Gopal Elker, AOR
Ms. Bharti Tyagi,Adv.
Mr. Divyansh Singh,Adv.
Ms. Aarushi Gupta,Adv.
Mr. Saurabh Singh,Adv.
Mr. Atmaram N. S. Nadkarni, Sr. Adv.
Dr. Harsh Pathak, Adv.
Ms. Shaveta Mahajan, AOR
Mr. Mohit Choubey, Adv.
Mr. Santosh Salvador, Adv.
Mr. Adarsh Tripathi, Adv.
Ms. Alka Sinha, Adv.
Mr. Anuvrat Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on a non-miscellaneous day i.e. 21st November, 2023.
(ANITA MALHOTRA) (AVGV RAMU) AR-CUM-PS COURT MASTER 2