Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act] State of Punjab - Subsection Section 11(3)(a) in The Guru Nanak Dev University Amritsar Act, 1969 (a)to be custodian of the records, common seal and such other property of the University as the Syndicate shall commit to his charge;