Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Uttar Pradesh - Subsection Section 5(xxiv) in Uttar Pradesh Rajarshi Tandon Open University Act, 1999 (xxiv)to specify conditions for the admission of students to courses of study of the University which may include examination, evaluation and any other methods of testing.
