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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(d) in The Punjab Stamp Rules, 1934

(d)the expression "Local Depot" includes the treasury at the headquarters of a district in the Punjab [Haryana] [See Haryana Govt. Notification Dated 16.2.1990.] and any place for the custody and sale of stamps where there is no treasury which the [Governor-in-Council] [For Haryana read 'Government' - vide Haryana Notification dated 16.2.1990.] may declare to be a "Local Depot";