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Union of India - Section

Section 82 in Companies (Winding Up) Rules, 2020

82. Bills cheques etc. to be deposited with bank.

- All bills cheques hundies notes and other securities payable to the company or to the Company Liquidator thereof shall as soon as they come into the hands of the Company Liquidator be deposited by him with the bank for the purpose of being presented for acceptance and payment or for payment only as the case may be and the proceeds when realised shall be credited by the bank to the special bank account.