Section 10(2)(b) in The City Civil Court Act, 1953

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State of West Bengal - Subsection

Section 10(2)(b) in The City Civil Court Act, 1953

(b)withdraw any suit or proceeding pending before any other Judge of that Court, and

(i)try or dispose of the same; or

(ii)transfer the same for trial or disposal to any Judge other than the Judge from whom it was withdrawn.