Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(b) in The Pepsu Court of Wards Act, 2008

(b)"Government" means the Government of the State of [Punjab] [Substituted for the words 'Patiala and East Punjab States Union by Punjab Adaptation of Laws (State and Concurrent Subjects) Order, 1968.];