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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(1) in Poona University Act, 1974

(1)The Finance Officer shall be whole-time salaried officer appointed by the Executive Council [either by nomination or by obtaining the services of a suitable officer on deputation from the Government of India or the State Government.] [Added by Mah, 32 of 1978, S. 5(a).]