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Himachal Pradesh High Court

Sanjay Kumar vs . Kavita Kashyap & Anr. on 11 March, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Sanjay Kumar vs. Kavita Kashyap & Anr.

C.R. No. 11 of 2020.

.

11.03.2022. Present: Ms. Parul Negi, Advocate vice Mr. Suneet Goel, Advocate, for the petitioner.

Mr. Karan Singh Kanwar, Advocate, for the respondents.

Sur-rejoinder, as prayed for, be filed within two weeks. List on 01.04.2022.

11th March, 2022.

(krt) r to (Tarlok Singh Chauhan) Judge ::: Downloaded on - 11/03/2022 20:14:33 :::CIS