Himachal Pradesh High Court
Sanjay Kumar vs . Kavita Kashyap & Anr. on 11 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Sanjay Kumar vs. Kavita Kashyap & Anr.
C.R. No. 11 of 2020.
.
11.03.2022. Present: Ms. Parul Negi, Advocate vice Mr. Suneet Goel, Advocate, for the petitioner.
Mr. Karan Singh Kanwar, Advocate, for the respondents.
Sur-rejoinder, as prayed for, be filed within two weeks. List on 01.04.2022.
11th March, 2022.
(krt) r to (Tarlok Singh Chauhan) Judge ::: Downloaded on - 11/03/2022 20:14:33 :::CIS