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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(1)(a) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(a)dispose of the case, if the evidence of juvenile in conflict with law appears to be unfounded or where such juvenile is involved in trivial law breaking;