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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(1)(vi) in The Regulations For Disbursement of Loans Under The Middle Income Group Housing Scheme, 1968

(vi)The advance for purchase of land shall be sanctioned in one lump sum after borrower has furnished the security required therefor under these rules.