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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(s) in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007

(s)"private professional educational institution" means professional educational institution which is not established and managed by Government, Union Government or Government of any other State;