Section 2(1)(zzj) in Occupational Safety, Health and Working Conditions Code, 2020

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Union of India - Subsection

Section 2(1)(zzj) in Occupational Safety, Health and Working Conditions Code, 2020

(zzj)"wages" means all remuneration whether by way of salaries, allowances or otherwise, expressed in terms of money or capable of being so expressed which would, if the terms of employment, express or implied, were fulfilled, be payable to a person employed in respect of his employment or of work done in such employment, and includes,-

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Union of India - Subsection

Section 2(1)(zzj) in Occupational Safety, Health and Working Conditions Code, 2020