Section 68F(1B)(i) in Motor Vehicles Act, 1939

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Union of India - Subsection

Section 68F(1B)(i) in Motor Vehicles Act, 1939

(i)if the scheme is published under sub-section (3) of section 68D, until the grant of the permit to the State Transport Undertaking under sub-section (1), or

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Union of India - Subsection

Section 68F(1B)(i) in Motor Vehicles Act, 1939