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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(5) in Madhya Pradesh Social Audit Rules, 2013

(5)All elected members of Gram Panchayats and staff involved in implementing the Schemes under the Act (including the staff of the Non-Governmental Organisations, the Self Help Groups, and Disbursing Agencies) shall be present at the Gram Sabha and respond to queries.