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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(3) in The M.P. Panchayat Samvida Shala Shikshak (Employment and Conditions of Contract) Rules, 2005

(3)The extension in the contract period of "Samvida Shala Shikshak" under sub-section (1) may be made up to 62 years of age of "Samvida Shala Shikshak".