Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Mizoram - Subsection

Section 3(2)(c) in Mizoram (Finance and Accounts Service) Rules, 1991

(c)all persons to be appointed to the service in accordance with these rules, after the commencement of these rules.