Calcutta High Court
Saj Food Products Pvt Ltd vs M/S Parle Biscuits Pvt Ltd on 30 June, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-1
IN THE HIGH COURT AT CALCUTTA
Intellectual Property Rights Division
ORIGINAL SIDE
IA NO. GA-COM/5/2025
In IP-COM/16/2024
SAJ FOOD PRODUCTS PVT LTD
Vs
M/S PARLE BISCUITS PVT LTD
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 30th June, 2025.
Appearance:
Mr. Debnath Ghosh, Sr. Adv.
Mr. Biswaroop Mukherjee,Adv.
Mr. Bhabesh Garodia,Adv.
Mr. Abhijit Sarkar,Adv.
Mr. Abhik Chitta Kundu, Adv.
...for the petitioner.
Mr. Sayantan Basu, Sr. Adv.
Mr. Yash Singhi, Adv.
Mr. Tanmoy Roy,Adv.
Mr. Deep Bhattacharya,Adv.
...for the respondent.
The Court:- GA-COM/5/2025 is filed praying for leave to file written statement where there is a delay of 118 days though within the time frame of 120 days.
Affidavit in opposition is filed objecting to accept written statement. Let the written statement be accepted and kept in record. GA-COM/5/2025 stands disposed of. Fix on 25th July, 2025 for framing of issues. Discoveries, inspections, disclosure of documents and affidavit of documents shall be complete in the meantime.
(SUGATO MAJUMDAR, J.) D.Ghosh AR(CR)