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Calcutta High Court

Saj Food Products Pvt Ltd vs M/S Parle Biscuits Pvt Ltd on 30 June, 2025

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-1
                           IN THE HIGH COURT AT CALCUTTA
                           Intellectual Property Rights Division
                                     ORIGINAL SIDE


                                 IA NO. GA-COM/5/2025
                                   In IP-COM/16/2024

                             SAJ FOOD PRODUCTS PVT LTD
                                         Vs
                             M/S PARLE BISCUITS PVT LTD

   BEFORE:
   The Hon'ble JUSTICE SUGATO MAJUMDAR
   Date : 30th June, 2025.
                                                                                Appearance:
                                                                 Mr. Debnath Ghosh, Sr. Adv.
                                                               Mr. Biswaroop Mukherjee,Adv.
                                                                   Mr. Bhabesh Garodia,Adv.
                                                                       Mr. Abhijit Sarkar,Adv.
                                                                Mr. Abhik Chitta Kundu, Adv.
                                                                           ...for the petitioner.

                                                                 Mr. Sayantan Basu, Sr. Adv.
                                                                       Mr. Yash Singhi, Adv.
                                                                       Mr. Tanmoy Roy,Adv.
                                                                 Mr. Deep Bhattacharya,Adv.
                                                                        ...for the respondent.

The Court:- GA-COM/5/2025 is filed praying for leave to file written statement where there is a delay of 118 days though within the time frame of 120 days.

Affidavit in opposition is filed objecting to accept written statement. Let the written statement be accepted and kept in record. GA-COM/5/2025 stands disposed of. Fix on 25th July, 2025 for framing of issues. Discoveries, inspections, disclosure of documents and affidavit of documents shall be complete in the meantime.

(SUGATO MAJUMDAR, J.) D.Ghosh AR(CR)