Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 301] [Entire Act] State of West Bengal - Subsection Section 301(4) in West Bengal Municipal Act, 1993 (4)The Board of Councilors may, in carrying out the purposes of this Chapter, involve the participation of such voluntary. organizations or public participation in such manner as it may deem fit and proper.