Bombay High Court
M/S. Darshan Jayant Builder And Anr vs The State Of Maharashtra And 4 Ors on 26 November, 2018
Bench: A.A. Sayed, A.K. Menon
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18 wp 292.15 n 1776.14 os.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.292 OF 2015
Jigna Construction Company ....Petitioner
V/S
The State of Maharashtra & Ors. ....Respondents
WITH
WRIT PETITION NO.1776 OF 2014
M/s. Darshan Jayant Builder & Anr. ....Petitioner
V/S
The State of Maharashtra & Ors. ....Respondents
Ms. Yashasvita Apte h/f Ms. Swati Sawant for the Petitioner in WP No.292
of 2015.
Mr. Manish Upadhye, AGP for Respondent No.1/State in WP No.292 of
2015.
Ms. Aparna Muralidharan I/b Mr. P.G. Lad for Respondent No.2/MHADA in
WP No.292 of 2015.
Mr. Subhash Kadam a/w Ms.Apeksha Sharma I/b M/s. Kadam & Co. for the
Petitioners in WP No.1776 of 2014.
Mr Nikhil Patil I/b Mr. V.P. Sawant for Respondent No.3 in WP No.1776 of
2014.
CORAM : A.A. SAYED &
A.K. MENON, JJ.
DATE : 26 NOVEMBER 2018.
ORDER:
1 Stand over to 10 December 2018. 2 Let Respondents-MHADA file Reply to the Writ Petition No.292 of 2015 by 5 December 2018.
3 Rejoinder, if any, to be filed before the next date with advance copy to the other side.
(A.K. MENON, J.) (A.A. SAYED, J.) katkam 1/1 ::: Uploaded on - 30/11/2018 ::: Downloaded on - 30/12/2018 08:34:47 :::