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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1)(o) in The Unit Trust Of India (Transfer Of Undertaking And Repeal) Act, 2002

(o)generally doing all such acts and things as may be incidental to or consequential upon the discharge of its functions under this Act.