Calcutta High Court
Commissioner Of Customs (Airport & ... vs M/S. Granada Air Services Pvt. Ltd on 28 April, 2023
Author: T.S. Sivagnanam
Bench: T.S. Sivagnanam, Hiranmay Bhattacharyya
OD-3
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION
ORIGINAL SIDE
CUSTA/5/2023
IA NO.GA/1/2023, GA/2/2023
COMMISSIONER OF CUSTOMS (AIRPORT & ADMINISTRATION) KOLKATA
-VERSUS-
M/s. GRANADA AIR SERVICES PVT. LTD.
BEFORE :
THE HON'BLE ACTING CHIEF JUSTICE T.S. SIVAGNANAM
And
THE HON'BLE JUSTICE HIRANMAY BHATTACHARYYA
Date : 28th April, 2023
Appearance :
Mr. Kaushik Dey, Adv.
Mr. Tapan Bhanja, Adv.
...for appellant
The Court : - Let fresh notice be issued to the respondent and in addition,
the learned standing Counsel for appellant/department is permitted to serve the learned Advocate who appeared for the respondent before the Tribunal.
List the matter after filing of affidavit-of-service.
(T.S. SIVAGNANAM, J.) ACTING CHIEF JUSTICE (HIRANMAY BHATTACHARYYA, J.) SN/GH.
AR(CR)