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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(1) in The M.P. State Dental Council Rules, 1969

(1)The Returning Officer shall publish the result and date of the election in the Madhya Pradesh Gazette in the case of first election to the Council and also send a report to the Government about the election.