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Bengal Presidency - Section

Section 4 in The Bengal Land-Revenue Sales Act, 1868

4. Time for confirmation of sales extended.

- [* * *] [Words 'From the date when this Act comes into operation,' repealed by Act 1 of 1903.] The words 'sixtieth' and 'sixty' shall be substituted for the words 'thirtieth' and 'thirty' respectively, wherever the said words occur in section 27 of the said Act 11 of 1859.