Section 2(2) in Rajasthan Armed Constabulary Act, 1950
(2)[....] [Substituted and omitted vide item No. 10 of the Schedule to the Raj. Act No. 27 of 1957 (published in the Rajasthan Gazetted, Part 4-A, Extraordinary dated 13.8.1957). This Act now extends to the whole of the State of Rajasthan including the Abu, Ajmer and Sunel areas with effect from 1.9.1957, i.e. the date of enforcement of Rajasthan Act No. 27 of 1957.]
