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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1)(cc) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(cc)rendering assistance in the census operation and in the surveys conducted by the State Government or Central Government or any other local authority lawfully constituted;