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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(3)(ii) in The Delhi Prevention Of Begging Rules, 1960

(ii)to provide for the welfare and comfort of the destitutes who are inmates of, or have been released on licence from, the Receiving Centre or Certified Institution, as the case may be; and