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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(25) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(25)to institute and manage-
(a)Information Bureau;
(b)Employment Bureau;
(c)Printing and Publication Department;