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Union of India - Section

Section 1 in Cochin Port Trust (Handling Freight Containers Carrying Dangerous or Hazardous Cargo) Regulations, 2019

1. Short title and Commencement.

(1)These regulations may be called the Cochin Port Trust (Handling Freight Containers Carrying Dangerous or Hazardous Cargo) Regulations, 2019.
(2)They shall come into force on the date of publication of the approval thereto by the Central Government in the official Gazette.