Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1999 in The Trade Marks Rules, 2002 1999. Agent's code No:Proprietor's code No:Fee:See entries Nos. 17 to 20 and 22 of the First Schedule.Renewal ofregistration of trade mark/collective mark/certification trade mark1Section 25, rules
