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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(1)(c) in Mizoram (Establishment of Independent Local Body) Ombudsman Act, 2011

(c)'Complaint' means a statement of allegation that a public servant or a Village Council is guilty of corruption or maladministration and includes any reference to an allegation in respect of which suo moto enquiry has been proposed or enquiry has been made by the Government;