Jharkhand High Court
Bihar State Mineral Development ... vs M/S Encon Builders (I) Pvt. Ltd. Ranchi on 19 December, 2024
Author: Anil Kumar Choudhary
Bench: Anil Kumar Choudhary
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Arb. Appeal No.16 of 2011
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Bihar State Mineral Development Corporation Limited (B.S.M.D.C.), Ranchi & Another .... .... .... Appellants Versus M/s Encon Builders (I) Pvt. Ltd. Ranchi .... .... .... Respondent
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CORAM : HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY
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For the Appellants : Mr. Sachin Kumar, Advocate Ms. Surabhi, Advocate For the Respondent : Mr. Rohit Roy, Advocate Mr. Vibhor Mayank, Advocate
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Order No:-26 Dated:-19-12-2024 Heard the parties.
Learned counsel for the appellants prays for three weeks' time. Prayer for time is allowed. List this appeal after three weeks.
Animesh/ (Anil Kumar Choudhary, J.)