Madhya Pradesh High Court
Sylvester Joseph Toppo vs Central Bureau Of Investigation on 5 December, 2022
Author: Nandita Dubey
Bench: Nandita Dubey
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 1279 of 2002 (SYLVESTER JOSEPH TOPPO Vs CENTRAL BUREAU OF INVESTIGATION) Dated : 05-12-2022 List this matter along with Cr.A. No.1337/2002.
(NANDITA DUBEY) JUDGE sjk Signature Not Verified Signed by: SHARAN JEET KAUR JASSAL Signing time: 12/7/2022 4:14:38 PM