Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

Madras Presidency - Subsection

Section 63(1)(f) in Madras Estates Land Act, 1908

(f)whether the payment has been accepted as a payment in full, or only on account; and