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State of Bihar - Section

Section 29 in The Bihar Panchayat Raj Act, 2006

29. Budget of the Gram Panchayat.

- Every Gram Panchayat shall, at such time and in such manner as may be prescribed, prepare in each year, corresponding to the financial year of the State Government, a budget of its estimated receipts and disbursements for the following year and shall get it approved in its meeting by a majority of members present and for which the quorum shall be not less than fifty percent of its total numbers of members.