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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Kerala - Subsection

Section 34(3) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(3)The Finance Officer shall be responsible for the Vice Chancellor in the preparation of the annual budget, statement of accounts and other financial reports as may be called for from time to time.