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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(b) in The Punjab School Education Board Employees (Conduct) Regulations, 1978

(b)not be under the influence of any intoxicating drinks or drug during the course of his duty and shall also take due care that the performance of his duties at any time is not affected in any way, by the influence of such drink or drug;