Section 1 in Telangana Domestic and Industrial Water Grid Pipelines (Acquisition of Right of user in Land) Act, 2015
1.
(1)This Act may be called the Telangana Domestic and Industrial Water Grid Pipelines (Acquisition of Right of User in Land) Act, 2015.(2)It extends to the whole of the State of Telangana.(3)It shall be deemed to have come into force with effect from 21-02-2015.
