Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Uttar Pradesh - Subsection Section 18(2) in THE UTTAR PRADESH SPECIAL SECURITY FORCE ACT, 2020 (2)Every order made under sub-section (1) shall be laid, as soon as may be after it is made before each house of the State Legislature.
