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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of West Bengal - Subsection

Section 44(1)(c) in The Calcutta Municipal Corporation Act, 1980

(c)the Corporation, if the amount exceeds [one crore of rupees] [Words substituted by W.B. Act 26 of 1997.],