Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(f) in The Tinsukia and Dibrugarh Electric Supply Undertakings (Acquisition) Act, 1973 (f)'Fixed assets' includes works, spare parts, stores, tools, motor and other vehicles, office equipment and furniture ;
