Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act] State of Assam - Subsection Section 36(2)(j) in The Assam Excise Act, 1910 (j)prescribing the sale of fees or the manner of fixing the fees payable in respect of any privilege, licence, permit or pass or in respect of storing of any intoxicant;