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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(2) in Rajasthan State Legal Services Authority Regulations, 1999

(2)The Taluk Legal Services Committee shall submit its budget estimates to the District Authority concerned for next financial year in respect of the schemes envisaged by the Act, Rules and the Regulations which shall be forwarded to the State Legal Services Authority.